Sunita vs The State Of Rajasthan
2022 Latest Caselaw 4190 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3060/2022

Sunita

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.R. Saharan For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2022

Issue notice. Issue notice of stay petition also, returnable on

30.03.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 26-mohit/-

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