Jaina Ram Nagora vs State Of Rajasthan
2022 Latest Caselaw 4189 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3118/2022

Jaina Ram Nagora

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr D.S. Sodha For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Issue notices.

Connect with SBCWP No.16183/2021.

(ARUN BHANSALI),J 26-MMA/-

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