Citation : 2022 Latest Caselaw 4157 Raj
Judgement Date : 15 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 2187/2022 Shankarlal
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 1052/2022 Sampat Lal
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2140/2022 Sohan Lal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Om Prakash Kumawat For Respondent(s) : Mr. Pankaj Sharma, AAG Mr. Deepak Chandak, AGC
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
15/03/2022
Mr. Pankaj Sharma, learned AAG seeks some more time to
file reply to the writ petition. Time sought for is granted.
List the matter on 18.04.2022.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J 17-mohit/-
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