Parthvi Raj vs State Of Rajasthan
2022 Latest Caselaw 4068 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11917/2020

Parthvi Raj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vikram Singh For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Reply is awaited.

List the petition after four weeks.

(ARUN BHANSALI),J 81-MMA/-

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