Vihaan vs State Of Rajasthan
2022 Latest Caselaw 4065 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14768/2021

Vihaan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vikas Bijarnia For Respondent(s) : Mr M.C. Bishnoi, Mr Hanuman Ram

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Issue fresh notices to the respondents No.5.

Learned counsel appearing for the respondents prays for and

is granted two weeks' time to file reply.

(ARUN BHANSALI),J 64-MMA/-

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