Narendra Singh Shekhawat vs The State Of Rajasthan
2022 Latest Caselaw 4060 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10687/2020

Narendra Singh Shekhawat

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Trilok Joshi For Respondent(s) : Ms Vandana Bhansali

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

The application for early listing is allowed.

At the request of counsel for the parties, list the petition on

22.03.2022.

(ARUN BHANSALI),J 103-MMA/-

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