State Of Rajasthan vs Kesar Singh Panwar
2022 Latest Caselaw 3994 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc(Writ) Stay Application No. 2475/2022

State Of Rajasthan

----Petitioner Versus Jagdish Singh Rajpurohit

----Respondent Connected With

S.B. Review Petition (Writ) No. 49/2019

State Of Rajasthan

----Petitioner Versus Kesar Singh Panwar

----Respondent S.B. Review Petition (Writ) No. 82/2019

The State Of Rajasthan

----Petitioner Versus Babulal Meena

----Respondent S.B. Review Petition (Writ) No. 152/2019 The State Of Rajasthan

----Petitioner Versus Alok Kumar Gupta

----Respondent S.B. Review Petition (Writ) No. 155/2019 State Of Rajasthan

----Petitioner Versus Ajay Kumar Sharma

----Respondent

For Petitioner(s) : Mr M.S. Singhvi AG with Mr Pankaj Sharma AAG (VC) For Respondent(s) : Ms Varsha Bissa, Mr Trilok Joshi

(2 of 2) [CMS-2475/2022]

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Issue notices, of application filed under Section 5 of the

Limitation Act, the Review Petition and the Stay Petition, to the

respondents.

As Mr Trilok Joshi and Ms Varsa Bissa have put in appearance

for respondents in Review Petitions No.49/2019, 147/2019,

152/2019 and 155/2019, notices need not be issued in these

cases and copy of the application/petitions be supplied to learned

counsel appearing for the respondents.

List all the matters on 11.04.2022, as prayed.

(ARUN BHANSALI),J 68-72 MMA/-

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