Logari Bai vs Priyanka Jodhawat And Ors
2022 Latest Caselaw 3779 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Writ Contempt No. 1467/2017 Logari Bai, W/o Late, Shree. Veni Ram, resident of Khempura District, Udaipur.

----Petitioner

Versus

1. Priyanka Jodhawat, Registrar, Maharana Pratap University Of Agriculture And Technology, Udaipur, Udaipur.

2. Dr. Smt. Kumudini Chanwaria, Comptroller, Maharana Pratap University Of Agriculture And Technology, Udaipur, Udaipur.

3. Dr. A.K. Mehta, Director, Directed Post Harvest, Maharana Pratap University Of Agricultue And Technology, Udaipur, Udaipur.

----Respondents Connected With

S.B. Writ Contempt No. 1466/2017

Mangi Lal Lohar, S/o Shri Nand Lal Lohar, Resident Of Khempura District, Udaipur.

----Petitioner Versus

1. Priyanka Jodhawat, Registrar, Maharana Pratap University Of Agriculture And Technology, Udaipur, Udaipur.

2. Dr. Smt. Kumudini Chanwaria, Comptroller, Maharana Pratap University Of Agriculture And Technology, Udaipur, Udaipur.

3. Dr. A.K. Mehta, Director, Directorate Post Harvest, Maharana Pratap University Of Agriculture And Technolgy, Udaipur, Udaipur.

                                                                 ----Respondents



For Petitioner(s)         :     Mr. Mukesh Vyas (through VC)
For Respondent(s)         :     Mr. GR Punia, Sr. Adv. assisted by Mr.
                                Mahaveer Bhanwaria




                                                                             (2 of 2)                [WCP-1467/2017]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

10/03/2022

Having heard learned counsel for the parties and after going

through the reply to the additional affidavit of the petitioners, this

Court is convinced that the compliance of the judgments dated

16.01.2017 passed in S.B. Civil Writ Petition Nos.3923/14 and

3924/14 have been made.

Hence, these contempt petitions are dismissed.

Notices are discharged.

(VIJAY BISHNOI),J 5-pratibha/-

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