Nand Lal vs Champa Lal
2022 Latest Caselaw 3748 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6027/2019

Nand Lal

----Petitioner Versus Champa Lal

----Respondent Connected With S.B. Civil Writ Petition No. 9494/2018 Champalal

----Petitioner Versus Nandlal

----Respondent

For Petitioner(s) : Mr. Abhinav jain For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Pratyushi Mehta

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

09/03/2022

Let the petitions be listed after the decision of S.B. Civil

Second Appeal No. 135/2018.

(VINIT KUMAR MATHUR),J 1-SanjayS/-

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