Amarnathmahadev Associates vs State Of Rajasthan
2022 Latest Caselaw 3721 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 3368/2022

Raju Kanwar W/o Banne Singh, Aged About 24 Years, By Caste Rajput, R/o Village, Nokha, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary (Finance), Government Of Rajasthan, Government Secretariat, Jaipur.

2. Commissioner, Excise Department, Government Of Rajasthan, Gumaniwala, Panchwati, Udaipur, Rajasthan.

3. District Excise Officer, Sirohi.

----Respondents

Connected With

S.B. Civil Writ Petition No. 3369/2022

Amarnathmahadev Associates, Through Its Authorized Signatory Ajay Pal Singh Rathore S/o Late Sh. Daulat Singh Rathore, Aged About 39 Years, By Caste Rajput, R/o Old Check Post Palanpur Highway, Abu Road, District Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary (Finance), Government Of Rajasthan, Government Secretariat, Jaipur.

2. Commissioner, Excise Department, Government Of Rajasthan, Gumaniwala, Panchwati, Udaipur, Rajasthan.

3. District Excise Officer, Sirohi.

----Respondents

(2 of 3) [CW-3368/2022]

S.B. Civil Writ Petition No. 3480/2022

Pooja W/o Mohit Kumar, Aged About 26 Years, B/c Jat, R/o Modi Bag Chawani Neem Ka Thana District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary (Finance), Government Of Rajasthan, Government Secretariat, Jaipur.

2. Commissioner, Excise Department Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur, Rajasthan.

3. District Excise Officer, Sirohi.

----Respondents

S.B. Civil Writ Petition No. 3485/2022

Nalkesh Garg S/o Suresh Chandra Garg, Aged About 40 Years, B/c Baniya R/o Agarwal Sadan Amba Ji Road Abu Road District Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary (Finance), Government Of Rajasthan, Government Secretariat, Jaipur.

2. Commissioner, Excise Department Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur, Rajasthan.

3. District Excise Officer, Sirohi.

----Respondents

For Petitioner(s) : Mr. Rishabh Handa

For Respondent(s) : Mr. M.S. Singhvi, AG - Senior Advocate (through VC) assisted by Mr. K.S. Lodha

(3 of 3) [CW-3368/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2022

Learned counsel for the petitioners has submitted

that in view of the subsequent developments, he does

not want to press these writ petitions.

Hence, these writ petitions are dismissed as not

pressed.

(VIJAY BISHNOI),J

132-135 msrathore/-

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