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Mahaveer Tandi vs The State Of Rajasthan
2022 Latest Caselaw 3473 Raj

Citation : 2022 Latest Caselaw 3473 Raj
Judgement Date : 5 March, 2022

Rajasthan High Court - Jodhpur
Mahaveer Tandi vs The State Of Rajasthan on 5 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9135/2021

Mahaveer Tandi

----Petitioner Versus The State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. B.R. Jajra. For Respondent(s) : Mr. Manish Vyas, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/03/2022

Learned Additional Advocate General is directed to complete

his instructions as to whether the petitioner has been accorded

benefit of judgment of this Court (Jaipur Bench) in the case of

Krishan Kumar Meena vs. State of Rajasthan & Ors. decided on

12.11.2021.

List the petition on 08.03.2022.

(ARUN BHANSALI),J 94-DJ/-

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