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M/S Shree Coal Enterprises (1) ... vs M/S Hindustan Zinc Ltd
2022 Latest Caselaw 3405 Raj

Citation : 2022 Latest Caselaw 3405 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
M/S Shree Coal Enterprises (1) ... vs M/S Hindustan Zinc Ltd on 4 March, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 2155/2019

M/s Shree Coal Enterprises (1) Private Limited,

----Appellant Versus M/s Hindustan Zinc Ltd.

----Respondent

For Appellant(s) : Mr. Mehul Kothari For Respondent(s) : Mr. Chayan Bothra

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

At the request of learned counsel for the parties, list

this matter on 1.4.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

21-msrathore/-

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