Ravindra Chotiya And Anr vs The Rajasthan Tech. University ...
2022 Latest Caselaw 3370 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14268/2016

Ravindra Chotiya and Anr.

----Petitioners Versus The Rajasthan Tech. University Kota and Anr.

----Respondents

For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate assisted by Mr. Govind Suthar For Respondent(s) : Dr. A. A. Bhansali Mr. M. S. Panwar

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/03/2022

The case comes up on an application (Inward No.01/2022)

for early hearing of the writ petition.

For the reasons mentioned in the application, the same is

allowed.

Learned counsel for the respondent No.1 submits that the

controversy in the present case is squarely covered by a judgment

of Coordinate Bench of this Court dated 15.02.2022 passed in

S. B. Civil Writ Petition No.13614/2016.

Learned Senior Counsel for the petitioners seeks some time

to go through the judgment relied upon by the learned counsel for

the respondents.

Time prayed for is allowed.

List the matter on 04.04.2022.

(VINIT KUMAR MATHUR),J 21-SunilS/-

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