Citation : 2022 Latest Caselaw 3317 Raj
Judgement Date : 3 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 4899/2019
Mohan Lal
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. D. S. Gharsana For Respondent(s) : Mr. Mool Singh, PP
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
03/03/2022
Put up in next week.
Interim order, if any, shall continue till the next date.
(FARJAND ALI),J 93-Hanuman/-
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