Subhash vs State Of Rajasthan
2022 Latest Caselaw 3308 Raj

(1 of 2) [CRLMB-2268/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2268/2022

Subhash S/o Shri Ram, Aged About 23 Years, R/o Netda, Kadwad, Jodhpur, Rajasthan.

(At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ashok Bhawad, through V.C. For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2022

The present bail application has been filed under Section 439

Cr.P.C. The petitioner has been arrested in connection with F.I.R.

No.05/2022, Police Station Mata Ka Than, Jodhpur, for the offence

under Section 5/25 of Arms Act.

Learned counsel for the petitioner submits that the offence

alleged to have been committed by the petitioner is triable by

Magistrate. Challan of the case has already been presented and no

investigation is pending. The petitioner is in judicial custody and

the trial of the case will take sufficient long time. Therefore, the

benefit of bail should be granted to the accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

I have considered the arguments advanced before me and

gone through the material available on record.

(2 of 2) [CRLMB-2268/2022]

Taking into account the facts and circumstances of the case,

without commenting on the merits of the case, this Court deems it

just and proper to release the petitioner on bail.

Accordingly, the bail application under Section 439 Cr.P.C. is

allowed and it is ordered that the accused-petitioner Subhash S/o

Shri Ram shall be enlarged on bail in F.I.R. No.05/2022, Police

Station Mata Ka Than, Jodhpur provided he furnishes a personal

bond in the sum of Rs.1,00,000/- with two sureties of Rs.50,000/-

each to the satisfaction of the learned trial Judge for his

appearance before the court concerned on all the dates of hearing

as and when called upon to do so.

(MANOJ KUMAR GARG),J 53-prashant/-

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