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Florence Nursing College vs The Rajasthan Nursing Council
2022 Latest Caselaw 3286 Raj

Citation : 2022 Latest Caselaw 3286 Raj
Judgement Date : 3 March, 2022

Rajasthan High Court - Jodhpur
Florence Nursing College vs The Rajasthan Nursing Council on 3 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3229/2022

Florence Nursing College, 485, Indra Vihar, Talwandi, Kota, Through Its Principal, Narendra Nagar, S/o Babulal Nagar, Age 35 Years, R/o Dugari, Baran.

----Petitioner Versus

1. The Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

2. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk Road, Jaipur.

3. Social Justice And Empowerment Department, Through Its Director, G-3/1, Ambedkar Bhawan, Rajmahal Residency Area, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office, Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Salman Agha for Mr. Anil Kumar Gaur, AAG Mr. Sangram Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

Mr. Mardia, learned counsel for the petitioner submits that

the issue involved in the present writ petition is exactly identical to

the one involved in S.B. Civil Writ Petition No.11246/2021 : Saloni

Institute of Medical Sciences Vs. The State of Raj. & Ors. wherein

the Coordinate Bench of this Court had granted interim order on

05.10.2021, while issuing notices.

(2 of 2) [CW-3229/2022]

Hence, issue notice. Issue notice of stay application also.

Mr. Salman Agha for Mr. Anil Kumar Gaur, learned AAG

and Mr. Sangram Singh are directed to accept notice on behalf of

respondents.

Mr. Agha for learned AAG prays for and is granted a week's

time to file reply.

List this case on 15.03.2022.

Meanwhile, the respondents are directed to provisionally

accept petitioner's scholarship form online/offline for the academic

Session 2020-21.

Connect with S.B. Civil Writ Petition No.11246/2021.

(VIJAY BISHNOI),J 112-mohit/-

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