Sunil Kumar vs State Of Rajasthan
2022 Latest Caselaw 3219 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3109/2022

Sunil Kumar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Devendra Mahalana

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2022

Issue notice. Issue notice of stay petition as well.

The result of No Confidence Motion will be subject to

final outcome of this writ petition.

(VIJAY BISHNOI),J

167-msrathore/-

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