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Rajasthan Pharmacy Council Of ... vs Vivek Vijayvargiya Son Of Shri ...
2022 Latest Caselaw 2699 Raj/2

Citation : 2022 Latest Caselaw 2699 Raj/2
Judgement Date : 30 March, 2022

Rajasthan High Court
Rajasthan Pharmacy Council Of ... vs Vivek Vijayvargiya Son Of Shri ... on 30 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal (Writ) No. 474/2022

                                       Rajasthan Pharmacy Council Of Rajasthan
                                                                                                           ----Appellant
                                                                           Versus
                                       Vivek Vijayvargiya & Ors.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Amrit Kumar Surollia Advocate. For Respondent(s) : Mr. Vigyan Shah Advocate with Mr. Yash Joshi Advocate Mr. R.C. Gauttam Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

30/03/2022

Reply on stay be filed within a week.

Matter be listed in the week after next.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-8

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