Citation : 2022 Latest Caselaw 2695 Raj/2
Judgement Date : 30 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 281/2019
Som Singh @ Somu S/o Lala @ Chandra Mohan
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Tarun Jain for Mr. Nitin Kumar Sharma For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR
Judgment / Order
30/03/2022
Counsel for the petitioner seeks time to argue the matter.
List this matter after four weeks.
(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J
ARTI SHARMA /15
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