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Sumit Singh Son Of Baldev Singh vs The State Of Rajasthan
2022 Latest Caselaw 1991 Raj/2

Citation : 2022 Latest Caselaw 1991 Raj/2
Judgement Date : 5 March, 2022

Rajasthan High Court
Sumit Singh Son Of Baldev Singh vs The State Of Rajasthan on 5 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 3623/2022

                                   Sumit Singh Son Of Baldev Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bhoop Singh Gurjar Mr. Jitendra Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

05/03/2022

Issue notice to the respondent. Rule is made returnable by

two weeks.

List this matter after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /46

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