Young Blood Yuva Samiti vs Prakash Rajpurohit
2022 Latest Caselaw 8480 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 172/2020

Young Blood Yuva Samiti

----Petitioner Versus Prakash Rajpurohit

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Rajesh Panwar, Sr. Adv. assisted by Mr. Ayush Gehlot Mr. Aniket Tater

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

Learned senior counsel Mr. Rajesh Panwar has submitted that

requisites have already been filed. None is appearing on behalf of

the petitioner.

List the matter after four weeks, as prayed.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 46-Arun/-

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