Keshra Ram vs State And Ors
2022 Latest Caselaw 9240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5010/2008

Keshra Ram

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr.L.D. Khatri For Respondent(s) : Mr. Digvijay Singh Jasol, AGC

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

14/07/2022

List the matter on 20/07/2022. Name of Mr. Digvijay Singh

Jasol, Advocate be shown in the cause list as counsel for the

respondent.

(VINIT KUMAR MATHUR),J 67-SanjayS/-

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