S.P. Goyal And Company vs North Western Railway
2022 Latest Caselaw 5284 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 82/2022

                                   S.p. Goyal And Company
                                                                                                     ----Petitioner
                                                                      Versus
                                   North Western Railway
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Hemant Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2022

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)