Kingsroad Handelsges M.B.H vs Raj Grow Impex Llp
2022 Latest Caselaw 5282 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 69/2022

                                   Kingsroad Handelsges M.b.h,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Raj Grow Impex Llp.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Udit Purohit Ms. Saloni Purohit For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2022

Issue notice to the respondent/s. Rule is made returnable by

17.08.2022.

List this matter on 17.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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