Sanjeev Kumar S/O Shri Kanwar ... vs Union Of India
2022 Latest Caselaw 5063 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2252/2022

                                   Sanjeev Kumar S/o Shri Kanwar Singh, Aged About 32 Years,
                                   R/o Village Chandawas, Post- Rewari, District Rewari (Haryana) (
                                   Group-C)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       Union Of India, Through Secretary To The Government Of
                                            Indian Ministry Of Railway, Rail Bhawan New Delhi
                                            -110001
                                   2.       Director General (Railway Health Services), Ministry Of
                                            Railway, Railway Board, New Delhi-110001
                                   3.       General Manager, North Western Railway, Jaipur-302017
                                   4.       Divisional Rail Manager, Divisional Officer, North Western
                                            Railway, Bikaner-334001.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. M. S. Raghav For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

22/07/2022

Counsel for the petitioner does not press the present Civil

Writ Petition.

Accordingly, present Civil Writ Petition is dismissed as

withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /12

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