Citation : 2022 Latest Caselaw 5034 Raj/2
Judgement Date : 21 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Sales Tax Revision / Reference No. 192/2020
M/s Oberoi Rajvilas
----Petitioner
Versus
Commercial Taxes Officer
----Respondent
For Petitioner(s) : Mr. Mayank Vyas & Mr. Mohit Singhal for Mr. Pankaj Ghiya For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
21/07/2022
Two weeks' time is granted to the counsel for the petitioner
to remove the defect/s, failing which the present Sales Tax
Revision / Reference shall stand dismissed without further
reference to the Court.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA/4
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