M/S Bhargava Trading Company vs M/S J.K. Tyre And Industries Ltd
2022 Latest Caselaw 5033 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 43/2022

                                   M/s Bhargava Trading Company
                                                                                                      ----Petitioner
                                                                      Versus
                                     M/s J.k. Tyre And Industries Ltd., and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Sanjay Kamal Sharma for Mr. Devi Dutt Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/07/2022

Issue notice to the respondents. Rule is made returnable by

18.08.2022.

List this matter on 18.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

Powered by TCPDF (www.tcpdf.org)