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Assistant Commercial Taxes ... vs M/S Raju @ Rajendra Singh S/O Shri ...
2022 Latest Caselaw 5026 Raj/2

Citation : 2022 Latest Caselaw 5026 Raj/2
Judgement Date : 21 July, 2022

Rajasthan High Court
Assistant Commercial Taxes ... vs M/S Raju @ Rajendra Singh S/O Shri ... on 21 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Sales Tax Revision / Reference No. 140/2020

                                   Assistant Commercial Taxes Officer
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Raju @ Rajendra Singh S/o Shri Phool Singh,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Punit Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

21/07/2022

Two weeks' time is granted to the counsel for the petitioner

to remove the defect/s, failing which the present Sales Tax

Revision / Reference shall stand dismissed without further

reference to the Court.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA/3

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