Ramawat Infraprojects Pvt.Ltd vs M/S Nimawat Education Society
2022 Latest Caselaw 5025 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 73/2022

                                   Ramawat Infraprojects Pvt.ltd
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Nimawat Education Society and Ors.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjay Sharma for Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/07/2022

Issue notice to the respondents. Rule is made returnable by

18.08.2022.

List this matter on 18.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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