Rajasthan High Court
Amar Chand (Senior Citizen) S/O ... vs Rajasthan State Road Transport ... on 20 July, 2022
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13149/2021
Amar Chand (Senior Citizen) S/o Janki Lal, Aged About 64 Years,
R/o Mahaveer Nagar, Vistar Jojna, 3-I-49, Distt. Kota (Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Kota Depot, District Kota.
----Respondents
Connected With
S.B. Civil Writ Petition No. 13355/2021
Chhitar Lal Pathan (Senior Citizen) S/o Mithu Kha, Aged About
66 Years, R/o Radha Kisahan Mandir Ke Pass, Anantpura, Distt.
Kota (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Kota Depot, District Kota.
----Respondents
S.B. Civil Writ Petition No. 13806/2021
Chhitar Mal Tiwari (Senior Citizen) S/o Murli Dhar Tiwari, Aged
About 65 Years, R/o D-257, Prem Nagar, Jhotwara, Jaipur ( Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Direcotr, Head Officer, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Cbs Depot, Dsitrict Jaipur.
----Respondents
(2 of 4) [CW-13149/2021]
S.B. Civil Writ Petition No. 13807/2021
Hanuman Singh (Senior Citizen) S/o Shri Pratap Singh, Aged
About 65 Years, R/o B-31, Officer Colony, Sirsi Road, Kanakpura,
District Jaipur ( Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Ajmer Depot, District Ajmer.
----Respondents
S.B. Civil Writ Petition No. 13834/2021
Ram Swroop Sharma (Senior Citizen) S/o Shri Laxmi Narayan
Sharma, Aged About 65 Years, R/o Plot No. 6, Sundar Nagar,
Civil Lines, Ajmer Road, Jaipur (Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Deluxe Depot, District Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13899/2021
Ravi Prakash Arya ( Senior Citizen) S/o Shri Sewa Ram, Aged
About 65 Years, R/o 54 Moti Nagar, West Queens Road, Vaishali
Nagar, Jaipur ( Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. General Manager, Rajasthan State Road Transport
Corporation, Central Store, District Jaipur.
----Respondents
(3 of 4) [CW-13149/2021]
S.B. Civil Writ Petition No. 14953/2021
Radhey Shyam Sharma (Senior Citizen) S/o Shri Ram Chandra
Sharma, Aged About 63 Years, R/o Mukam Danta, Post Luhariya,
Tehsil Mandhar, District Bhilwara (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Bhilwara Depot, District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 15323/2021
Dan Singh (Senior Citizen) S/o Shri Ghanshyam Singh, Aged
About 65 Years, R/o A-6, Jeen Mata Nagar, Shekhawat Marg,
Harnathpura, Jhotwara Dis. Jaipur.
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Vidhyadhar Nagar, Depot, District Jaipur.
----Respondents
For Petitioner(s) : Mr. Rahul Ghiya
For Respondent(s) : Mr. Shantanu Sharma
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
20/07/2022
Counsel for the petitioners submits that the issue involved in
these writ petitions has already been considered and decided by
the Co-ordinate Bench of this Court in the matter of Bhawani
Shankar Vs. Rajasthan State Road Transport Corporation (S.B.
(4 of 4) [CW-13149/2021]
Civil Writ Petition No. 9055/2021) wherein on 09.12.2021
following order was passed;
"This writ petition has been filed seeking a
direction for the respondents to pay retiral
benefits with interest on delayed payment of
the retiral benefits and other allowances.
Learned counsels for the respective parties
submit that this writ petition may be disposed
of in the light of circular dated 03.11.2021
issued by the respondents laying down
detailed scheme for payment of arrears of its
employees instead of the aforesaid judgment.
Taking into consideration the submissions
advanced by learned counsels for the
respective parties, this writ petition is disposed
of in terms of circular dated 03.11.2021 by the
respondent-Corporation. The petitioner shall
be paid his dues strictly in conformity with the
scheme laid down under the circular dated
03.11.2021."
Counsel for the respondent(s) has not disputed the
submissions made by the counsel for the petitioners.
In that view of the matter, these writ petitions are disposed
of in view of the judgment passed by the Co-ordinate Bench of
this Court in the matter of Bhawani Shankar (supra).
(INDERJEET SINGH),J
Upendra Pratap Singh /188 to 192, 194, 207 & 219
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