Ramprasad Bairagi Son Of ... vs The State Of Rajasthan
2022 Latest Caselaw 4944 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             5018/2022

                                   Ramprasad Bairagi Son Of Bajranglal
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. N.P. Meena for Mr. Dushyant Singh Naruka For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/07/2022

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /42

Powered by TCPDF (www.tcpdf.org)