State Of Rajasthan vs Paliram Charity Trust
2022 Latest Caselaw 4713 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 179/2010

                                   State Of Rajasthan
                                                                                                       ----Appellant
                                                                        Versus
                                   Paliram Charity Trust
                                                                                                     ----Respondent

For Appellant(s) : Ms. Archana for Mr. Anil Mehta, AAG For Respondent(s) : Mr. Akash Srivastava

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

11/07/2022

Put up this matter before another Bench of which one of us

(Hon'ble Mr. Justice Sameer Jain) is not a member.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /19

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