Hari Singh Saini S/O Shri Birdhi ... vs The State Of Rajasthan
2022 Latest Caselaw 4569 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 9476/2022

                                   Hari Singh Saini & Anr.
                                                                                                        ----Petitioners
                                                                         Versus
                                   The State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. M.S. Raghav Advocate For Respondent No.4 : Mr. Rajesh Sharma Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

Heard.

Mr. Rajesh Sharma enters appearance and takes notice on

behalf of respondent No.4.

A copy of petition along with annexures be supplied to

learned counsel for respondent No.4 by tomorrow.

Issue notice to respondents No.1 to 3 on merits as well as on

stay on payment of P.F. by tomorrow.

In addition, notices be served by registered as well as dasti

mode both.

Notices be made returnable on or before 18.07.2022.

Matter be listed on 19.07.2022.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-3

Powered by TCPDF (www.tcpdf.org)