Nisha Sharma W/O Rajesh Kumar ... vs Director (Non-Gazetted) Medical ...
2022 Latest Caselaw 4454 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                                     S.B. Civil Writ Petition No. 9229/2022

                                   Nisha Sharma W/o Rajesh Kumar Sharma
                                                                                                         ----Petitioner
                                                                         Versus
                                   Director (Non-Gazetted)         Medical       And     Health      Department   And
                                   Additional Director (Adm)
                                                                                                       ----Respondent

                                   For Petitioner(s)          :     Mr. N.K. Tiwari
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 04/07/2022

Counsel for the petitioner submits that the petitioner has

been transferred by the Director, Medical and Health Services vide

order dated 15.06.2022 which is in violation of Rule 8(ii) of the

Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011).

Counsel for the petitioner relied on the judgment passed by

the Co-ordinate Bench of this Court at Principal Seat, Jodhpur in

the matter of Kiran Kumari Vs. State of Rajasthan & Ors.

(S.B. Civil Writ Petition No. 14964/2019) decided on 15.01.2020.

In that view of the matter issue notice to the respondent(s),

returnable by four weeks.

'Dasti' service is permitted.

Meanwhile, operation of the order dated 15.06.2022 passed

by the respondent(s) qua the petitioner shall remain stayed.

However, the respondent(s) are at liberty to file application

for vacation/modification of this order after filing of the reply.

List on 01.08.2022.

(INDERJEET SINGH),J

CHETNA BEHRANI /242

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