State Of Rajasthan vs M/S Dhanraj Minchem
2022 Latest Caselaw 4410 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 838/2022
                                                                             In
                                                      S.B. Civil Writ Petition No.5386/2021

                                   State Of Rajasthan & Ors.
                                                                                                       ----Appellants
                                                                         Versus
                                   M/s Dhanraj Minchem
                                                                                                      ----Respondent

For Appellant(s) : Ms. Charvi Patni Advocate on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General. For Respondent(s) : Mr. David Mehla Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

01/07/2022

Matter be listed along with D.B. Special Appeals (Writ)

No.817/2022, 819/2022, 827/2022, 828/2022 & 830/2022.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-8

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