Sukhdeep @ Sandeep Singh vs State Of Rajasthan
2022 Latest Caselaw 967 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6270/2021

Sukhdeep @ Sandeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CS Kotwani (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Chandrabhan, SI Police Station Sadar, District Hanumangarh (present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/01/2022

Learned Public Prosecutor has submitted the factual report,

which is taken on record.

Learned counsel for the petitioner has submitted that he will

argue the matter in the physical hearing.

In view of the above, list this matter after six weeks.

It is made clear that no stay is operating in this criminal

misc. petition.

(VIJAY BISHNOI),J 9-mohit/-

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