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U.O.I vs Rampal And Ors
2022 Latest Caselaw 918 Raj

Citation : 2022 Latest Caselaw 918 Raj
Judgement Date : 18 January, 2022

Rajasthan High Court - Jodhpur
U.O.I vs Rampal And Ors on 18 January, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1258/2012

U.o.i

----Appellant Versus Rampal And Ors.

----Respondent

For Appellant(s) : Dr. Yuvraj Singh on behalf of Mr. Mukesh Rajpurohit, ASG through VC For Respondent(s) : Mr. Anirudh Kothari through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/01/2022

Counsel for the appellant seeks some time to file reply to the

application filed by the respondents.

Put up after four weeks, as prayed. Reply to the application

be filed in the meantime.

(MANOJ KUMAR GARG),J 53-MS/-

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