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Mohan vs Board Of Revenu And Ors
2022 Latest Caselaw 683 Raj/2

Citation : 2022 Latest Caselaw 683 Raj/2
Judgement Date : 25 January, 2022

Rajasthan High Court
Mohan vs Board Of Revenu And Ors on 25 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9565/2011

                                    Mohan
                                                                                                        ----Petitioner
                                                                         Versus
                                    Board Of Revenu And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vishwajeet Mantri, through VC For Respondent(s) : Mr. Sparsh Bansal for Mr. Akshay Sharma, Addl. G.C, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

Application for early listing is allowed.

List this matter on 04.03.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /65

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