Sk Gandhi S./O Late Sh. Mc Gandhi vs The Commissioner Public ...
2022 Latest Caselaw 681 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19288/2018

                                    Sk Gandhi S./o Late Sh. Mc Gandhi
                                                                                                        ----Petitioner
                                                                         Versus
                                    The Commissioner Public Information Officer
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

Matter comes upon an application for early listing.

This application for early listing was filed way back in the

year 2020.

No one has put in appearance on behalf of the applicant.

This application is, accordingly dismissed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /58

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