Narendra Singh Khichi Son Of Late ... vs State Of Rajasthan
2022 Latest Caselaw 678 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Writ Miscellaneous Application No. 139/2019

                                    Narendra Singh Khichi Son Of Late Shri Ram Singh Khichi
                                                                                                        ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohan Agarwal for Mr. Rajat Ranjan, through VC For Respondent(s) : Mr. M.L. Sharma, through VC Mr. Amit Kuri, through VC Mr. Devendra Singh Raghava, through VC Mr. Intjar Ali, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

Time is sought on behalf of the counsel for the petitioner.

Time is granted.

List this matter on 03.02.2022.

It is made clear that no adjournment would be given on the

next date.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /59

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