Sonu @ Satyendra Singh S/O Shivraj ... vs The State Of Rajasthan
2022 Latest Caselaw 632 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            17946/2021

                                    Sonu @ Satyendra Singh S/o Shivraj Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Waseem Akram for Mr. Ali Mohammed Khan, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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