Goru Khan @ Shahrukh S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 583 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8465/2021

                                   Goru Khan @ Shahrukh S/o Shri Mumtaj Khan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manish Gupta through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Call for the criminal antecedents of the accused as well as

the status of the criminal case which has been registered against

him.

List this matter on 31.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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