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Bohad Singh vs The District Collector
2022 Latest Caselaw 570 Raj

Citation : 2022 Latest Caselaw 570 Raj
Judgement Date : 11 January, 2022

Rajasthan High Court - Jodhpur
Bohad Singh vs The District Collector on 11 January, 2022
Bench: Vijay Bishnoi, Pushpendra Singh Bhati

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 69/2021

Bohad Singh

----Petitioner Versus The District Collector & Ors.

----Respondents Connected With D.B. Review Petition (Writ) No. 73/2018 Bohad Singh

----Petitioner Versus The District Collector, Bikaner And Ors.

----Respondents

For Petitioner(s) : Mr. Trilok Joshi, Mr. C.S. Kotwani, Mr. Vikas Bijarnia (through VC) For Respondent(s) : Mr. Sandeep Shah, Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

11/01/2022

Learned counsel for the respondents seek four

weeks' time to file reply. Time prayed for is granted.

List after four weeks.

Till next date, interim order shall remain continue.

(PUSHPENDRA SINGH BHATI),J (VIJAY BISHNOI),J

1-2 ms rathore

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