Omesh Kumar Son Of Durga Lal Ji vs The State Of Rajasthan
2022 Latest Caselaw 521 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7165/2020
                                   Omesh Kumar Son Of Durga Lal Ji
                                                                                                     ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan and Anr.
                                                                                                   ----Respondents

Connected With S.B. Civil Writ Petition No. 6401/2020 Parasram Gurjar Son Of Shri Chet Ram,

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7089/2020 Duli Chand Son Of Bodan Lal Saini

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7166/2020 Sanwal Ram Son Of Shri Gopal Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nripendra Sinsinwar through VC For Respondent(s) : Mr. Rupin Kala, GC through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

20/01/2022

Learned counsels for the respective parties pray for and are

granted time to submit the brief synopsis alongwith judgments.

List the matters on 03.02.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/38-41

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