Assistant Commissioner Of Income ... vs Sanjay Chhabra Son Of Late Shri ...
2022 Latest Caselaw 507 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Special Appeal Writ No. 54/2022

Assistant Commissioner Of Income Tax
                                                                ----Appellant
                                 Versus
Sanjay Chhabra Son Of Late Shri Moti Lal Jain
                                                              ----Respondent

connected with

D.B. Special Appeal Writ No.55/2022 D.B. Special Appeal Writ No.56/2022 D.B. Special Appeal Writ No.57/2022 D.B. Special Appeal Writ No.58/2022 D.B. Special Appeal Writ No.59/2022 D.B. Special Appeal Writ No.60/2022 D.B. Special Appeal Writ No.61/2022 D.B. Special Appeal Writ No.62/2022 D.B. Special Appeal Writ No.63/2022 D.B. Special Appeal Writ No.64/2022 D.B. Special Appeal Writ No.65/2022 D.B. Special Appeal Writ No.66/2022 D.B. Special Appeal Writ No.68/2022 D.B. Special Appeal Writ No.70/2022 D.B. Special Appeal Writ No.71/2022 D.B. Special Appeal Writ No.72/2022 D.B. Special Appeal Writ No.73/2022 D.B. Special Appeal Writ No.74/2022 D.B. Special Appeal Writ No.75/2022 D.B. Special Appeal Writ No.76/2022 D.B. Special Appeal Writ No.77/2022 D.B. Special Appeal Writ No.78/2022 D.B. Special Appeal Writ No.79/2022 D.B. Special Appeal Writ No.80/2022 D.B. Special Appeal Writ No.81/2022

(2 of 4) [SAW-54/2022]

D.B. Special Appeal Writ No.82/2022 D.B. Special Appeal Writ No.83/2022 D.B. Special Appeal Writ No.84/2022 D.B. Special Appeal Writ No.85/2022 D.B. Special Appeal Writ No.88/2022 D.B. Special Appeal Writ No.89/2022 D.B. Special Appeal Writ No.90/2022 D.B. Special Appeal Writ No.91/2022 D.B. Special Appeal Writ No.92/2022 D.B. Special Appeal Writ No.93/2022 D.B. Special Appeal Writ No.94/2022 D.B. Special Appeal Writ No.95/2022 D.B. Special Appeal Writ No.96/2022 D.B. Special Appeal Writ No.97/2022 D.B. Special Appeal Writ No.98/2022 D.B. Special Appeal Writ No.99/2022 D.B. Special Appeal Writ No.100/2022 D.B. Special Appeal Writ No.101/2022 D.B. Special Appeal Writ No.102/2022 D.B. Special Appeal Writ No.103/2022 D.B. Special Appeal Writ No.104/2022 D.B. Special Appeal Writ No.105/2022 D.B. Special Appeal Writ No.106/2022 D.B. Special Appeal Writ No.107/2022 D.B. Special Appeal Writ No.108/2022 D.B. Special Appeal Writ No.109/2022 D.B. Special Appeal Writ No.110/2022 D.B. Special Appeal Writ No.111/2022 D.B. Special Appeal Writ No.112/2022 D.B. Special Appeal Writ No.113/2022 D.B. Special Appeal Writ No.114/2022 D.B. Special Appeal Writ No.115/2022 D.B. Special Appeal Writ No.116/2022

(3 of 4) [SAW-54/2022]

D.B. Special Appeal Writ No.117/2022 D.B. Special Appeal Writ No.118/2022 D.B. Special Appeal Writ No.119/2022 D.B. Special Appeal Writ No.120/2022 D.B. Special Appeal Writ No.121/2022 D.B. Special Appeal Writ No.122/2022 D.B. Special Appeal Writ No.123/2022 D.B. Special Appeal Writ No.124/2022 D.B. Special Appeal Writ No.125/2022 D.B. Special Appeal Writ No.126/2022 D.B. Special Appeal Writ No.127/2022 D.B. Special Appeal Writ No.128/2022 D.B. Special Appeal Writ No.129/2022 D.B. Special Appeal Writ No.130/2022 D.B. Special Appeal Writ No.131/2022 D.B. Special Appeal Writ No.132/2022 D.B. Special Appeal Writ No.133/2022 D.B. Special Appeal Writ No.134/2022 D.B. Special Appeal Writ No.135/2022 D.B. Special Appeal Writ No.136/2022 D.B. Special Appeal Writ No.137/2022 D.B. Special Appeal Writ No.138/2022 D.B. Special Appeal Writ No.139/2022 D.B. Special Appeal Writ No.140/2022 D.B. Special Appeal Writ No.141/2022 D.B. Special Appeal Writ No.142/2022 D.B. Special Appeal Writ No.143/2022 D.B. Special Appeal Writ No.144/2022 D.B. Special Appeal Writ No.145/2022 D.B. Special Appeal Writ No.146/2022 D.B. Special Appeal Writ No.147/2022 D.B. Special Appeal Writ No.148/2022 D.B. Special Appeal Writ No.149/2022

(4 of 4) [SAW-54/2022]

D.B. Special Appeal Writ No.150/2022 D.B. Special Appeal Writ No.151/2022

For Appellant(s) : Mr. Nikhil Simlote on behalf of Mr. R.B. Mathur through VC For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN

Order

20/01/2022

In these group of appeals the writ petitions were filed by the

assessees challenging respective notices of reopening of

assessments all issued after 01.04.2021. The writ appeals are filed

by the revenue to challenge the judgment of the learned Single

Judge dated 25.11.2021 in which notices issued under similar

circumstances after 01.04.2021 have been quashed by the

learned Single Judge. In some of the appeals filed by the revenue

there are defects, principal defect being non filing of the certified

copy of the impugned judgment of the learned Single Judge which

is common in all appeals. All these defects are waived.

Arguments are over. Reserved for judgment.

(SAMEER JAIN),J (AKIL KURESHI),CJ

KAMLESH KUMAR/88-181

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