Smt. Premwati Wife Of Late Shri ... vs The Oriental Insurance Company ...
2022 Latest Caselaw 492 Raj/2

Citation : 2022 Latest Caselaw 492 Raj/2
Judgement Date : 19 January, 2022

Rajasthan High Court

Smt. Premwati Wife Of Late Shri ... vs The Oriental Insurance Company ... on 19 January, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2618/2019

                                   Smt. Premwati Wife Of Late Shri Khunnaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Oriental Insurance Company Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Karanpal Singh through VC For Respondent(s) : Mr. Krishan Mohan Mathur through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2022

List this matter on 28.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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