J D A vs Presiding Officer J D A And Or
2022 Latest Caselaw 448 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 3144/2009

                                   JDA
                                                                                                     ----Petitioner
                                                                      Versus
                                   Presiding Officer J D A And Or
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anuroop Singhi through VC Mr. Amit Kuri through VC For Respondent(s) : Mr. Shankar Lal Poddar through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Application for early hearing is allowed.

List this matter alongwith Civil Writ Petition No.10339/2008

on 08.03.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /52

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