Lal Chand Meena vs Board Of Secondary Edu Andors
2022 Latest Caselaw 444 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13444/2016

                                    Lal Chand Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    Board Of Secondary Edu Andors
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Naman Jain for Mr. Vinod Kumar Gupta, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Matter comes upon an application for early listing.

Application for early listing is dismissed as the matter is

already posted on 31.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /60

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