Smt. Savita Devi vs State And Ors
2022 Latest Caselaw 437 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5171/2016

Smt. Savita Devi

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sukesh Bhati through VC For Respondent(s) :

HON'BLE MS. JUSTICE REKHA BORANA

Order

07/01/2022

Counsel for the petitioner seeks permission to withdraw the

application (No.1/2018) as submitted by him for disposal of the

matter in light of the judgment passed in Ram Gopal Jagga Vs.

State of Raj. ; S.B. Civil Writ Petition No.16256/2017 decided on

14.08.2018.

Permission is granted.

The application (No.1/2018) is dismissed.

List the matter on 11.02.2022.

(REKHA BORANA),J

27-AnilKC/-

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