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Devendra Samota And Ors vs State Medical An Healt Dept Ors
2022 Latest Caselaw 434 Raj/2

Citation : 2022 Latest Caselaw 434 Raj/2
Judgement Date : 18 January, 2022

Rajasthan High Court
Devendra Samota And Ors vs State Medical An Healt Dept Ors on 18 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12917/2017

                                    Devendra Samota And Ors
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Medical An Healt Dept Ors
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 13289/2017 Radhe Shyam Kumawat And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : Mr. Himanshu Jain with Mr. Ram Pratap Saini, through VC For Respondent(s) : Mr. Ravi Chirania with Mr. Dr. V.B.

Sharma, AAG, through VC Mr. B.S. Gurjar, Dy. G.C., through VC Ms. Anuradha, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

List these matter on 25.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /28-29

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